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Divisional Manager vs Arati @ Pati Mallick And Others
2022 Latest Caselaw 1722 Ori

Citation : 2022 Latest Caselaw 1722 Ori
Judgement Date : 8 March, 2022

Orissa High Court
Divisional Manager vs Arati @ Pati Mallick And Others on 8 March, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.55 of 2022
                    Divisional Manager, National
                    Insurance Company Ltd.                    ....           Appellant
                                                        Mr. S.K. Mohanty, Advocate
                                                -versus-
                    Arati @ Pati Mallick and Others           ....        Respondents



                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

8.3.2022 Order No.

01. 1. The statutory deposit made by the Appellant be invested by the Registry in fixed deposit in any nationalized Bank from time to time pending appeal.

2. It is submitted on behalf of the Appellant that he has filed an I.A. in the morning praying for dispensing filing of certified copy of the impugned judgment. Since the certified copy is available in connected appeal, i.e. MACA No.57 of 2022, filing of the same in the present appeal is dispensed with.

3. Issue notice on the question of admission to the Respondents by Registered Post with A.D. for which requisites be filed within seven days.

4. List the matter on 5th May, 2022 along with MACA Nos.56 & 57 of 2022.

( B.P. Routray) Judge M.K.Panda

 
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