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Rama Chandra Pati vs State Of Odisha And Others
2022 Latest Caselaw 1715 Ori

Citation : 2022 Latest Caselaw 1715 Ori
Judgement Date : 8 March, 2022

Orissa High Court
Rama Chandra Pati vs State Of Odisha And Others on 8 March, 2022
                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       W.P.(C) No.11882 of 2021

                       Rama Chandra Pati                     ....          Petitioner
                                                         Mr. L.K. Mohanty, Advocate

                                                 -versus-
                       State of Odisha and others             ....         Opp. Parties
                                                               Mr. P.K. Muduli, AGA

                               CORAM:
                               THE CHIEF JUSTICE
                               JUSTICE R.K.PATTANAIK
                                             ORDER

Order No. 08.03.2022

02. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, the present writ petition does not survive. It is disposed of as such.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

KC Bisoi

 
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