M/S. Kalinga Timber vs State Of Orissa
2022 Latest Caselaw 2906 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   STREV No.63 of 2011

                M/s. Kalinga Timber, Jagatpur,         ....           Petitioner
                Cuttack
                                       Mr. Jagabandhu Sahoo, Senior Advocate
                                            -versus-
                State of Orissa, represented by        ....      Opposite Party
                Commissioner of Sales Tax
                                    Mr. S. K. Pradhan, ASC for the Department

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE R. K. PATTANAIK
                                          ORDER

28.06.2022 Order No.

04. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge M. Panda