Madan Mohan Pani vs State Of Odisha & Ors
2022 Latest Caselaw 2860 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P. (C) No. 8283 OF 2015

       Madan Mohan Pani                                .........         Petitioner
                                                       Mr. K.P. Mishra, Adv. &
                                                       Ms. S. Mohapatra, Adv.

                                            -versus-

       State of Odisha & Ors.                          ............      Opposite Parties
                                                       Mr. K.K. Gaya, ASC

                                       AND

                                W.P. (C) No. 9993 OF 2015

       Ajaya Kumar Mishra                              .........         Petitioner
                                                       Mr. K.P. Mishra, Adv. &
                                                       Ms. S. Mohapatra, Adv.

                                            -versus-

       State of Odisha & Ors.                          ............      Opposite Parties
                                                       Mr. K.K. Gaya, ASC &
                                                       Smt. Padmaja Pattnaik for O.P.-6

                                CORAM:
                                JUSTICE V. NARASINGH

                                          ORDER

24.06.2022 Order No.

14. 1. This matter is taken up through Hybrid Mode.

2. Heard learned counsel for the parties.

3. The additional affidavit filed on behalf of the petitioner, copy of which has been served on the learned counsel for the State, is taken on record. This matter is reserved for judgment.

                                                     ( V.Narasingh )
Balaram                                                   Judge