M/S. Suntony Signage Pvt. Ltd vs The Principal Commissioner Of
2022 Latest Caselaw 2837 Ori

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P(C). No.41856 of 2021

                    M/s. Suntony Signage Pvt. Ltd              ....                   Petitioner
                                                         Mr. Chitta Ranjan Das, Advocate

                                                         -versus-

                    The Principal Commissioner of       ....            Opposite Parties
                    Central Goods and Service Tax &
                    Others
                                                Mr. S.S. Padhy, Advocate for CT & GST
                                                                           Organization
                                             Mr. Radhe Shayam Chimanka, Sr. Advocate
                                                                             for CGST

                                           CORAM:
                                          JUSTICE JASWANT SINGH
                                          JUSTICE M.S. RAMAN
                                                         ORDER (Oral)

            Order No.                                     23.06.2022
             01.           1.        This matter is taken up by virtual/physical mode.

2. Counsel for the Petitioner prays for time to examine the judgment passed by the Hon'ble Supreme Court in Sagufa Ahmed & Others Vrs. Upper Assam Polywood Products Private Ltd. & Others ; (2021) 2 Supreme Court Cases 317 before addressing argument.

3. List on 12th July, 2022.

(Jaswant Singh) Judge

(M.S. Raman) Judge

Laxmikant June 23rd, 2022 Cuttack