Harihar Sahoo vs State Of Odisha & Others
2022 Latest Caselaw 2835 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                           W.P.C(OAC) No.2620 of 2016

            Harihar Sahoo                             ....             Petitioner

                                                     Mr. H.P.Rath,
                                                     Advocate


                                         -versus-
             State of Odisha & others               ....     Opposite Parties
                                                 Mr. R.N.Acharya,
                                                 Addl. Standing Counsel

                        CORAM:

                                     JUSTICE SASHIKANTA MISHRA
                                         ORDER

23.6.2022.

Order No.

07. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their brief note of submissions and memo of citations, if any.

(Sashikanta Mishra) AKB Judge

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