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The Divisional Manager vs Bibhuti Bhusan Nayak And Others
2022 Latest Caselaw 3307 Ori

Citation : 2022 Latest Caselaw 3307 Ori
Judgement Date : 18 July, 2022

Orissa High Court
The Divisional Manager vs Bibhuti Bhusan Nayak And Others on 18 July, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          MACA No.124 of 2022
                   The Divisional Manager, M/s.National ....            Appellants
                   Insurance Co. Ltd. and another
                         Ms. B. Khadenga, Advocate on behalf of Mr. S. Satapathy,
                                                                        Advocate
                                             -versus-
                   Bibhuti Bhusan Nayak and others        ....        Respondents


                               CORAM:
                               JUSTICE B. P. ROUTRAY

                                               ORDER

18.07.2022 Order No.

03. 1. Ms. B. Khadenga, learned counsel appears for the Appellants submits that the certified copy of the impugned judgment has been filed on 9th May, 2022.

2. Office is directed to find out the same and list this matter on 8 th August, 2022.

( B.P. Routray) Judge

B.K. Barik

 
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