Rameswar Lal Agarwal vs Banwarilal Sahu & Others
2022 Latest Caselaw 48 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   RSA No.590 OF 2005


                  Rameswar Lal Agarwal                   ....          Appellant
                                                 Mrs. S. Mohanty, Advocate

                                         -versus-
                  Banwarilal Sahu & Others              ....        Respondents

                                                  Mr. B. Sahoo, Advocate
                           CORAM:
                           MR. JUSTICE D.DASH


                                           ORDER

04.01.2022 Order No.

15. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

Heard Mrs. Sumitra Mohanty, learned counsel for the Appellant and Mr. B. Sahoo, learned counsel for the Respondents.

Hearing is concluded. Judgment is reserved.

(D. Dash), Judge.

Aks