Ranka Mahakur vs Kausalya Parida &
2022 Latest Caselaw 46 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                              RSA No.08 of 2008

           Ranka Mahakur                ....                      Appellant
                                                    Mr.D.P.Dhal, Advocate

                                        -versus-
           Kausalya Parida &            ....                       Respondents
           Others

                     CORAM:
                     MR. JUSTICE D.DASH

                                        ORDER

04.01.2022

Order No.

10. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard Mr.D.P.Dhal, learned counsel for the Appellant.

3. Perused the judgments passed by the courts below.

4. Hearing being concluded; judgment is passed as per the separate sheets enclosed.

(D. Dash), Judge.

Basu