Birendra Mohapatra vs District Collector & Others
2022 Latest Caselaw 45 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                             RSA No.154 of 2004

             Birendra Mohapatra                         ....         Appellant
                                                              Mr.D.K.Pradhan
                                                                    Advocate

                                           -versus-
             District Collector & Others                ....       Respondents
                                                               Mr.D.R.Parida,
                                                                          ASC
                                                             Mr.D.Nayak
                                                             Advocate for R.2

                       CORAM:
                       MR. JUSTICE D.DASH

                                         ORDER

   Order                                04.01.2022
   No.

       11.   1.      This matter is taken up through hybrid arrangement

(virtual/physical mode).

2. Heard Mr.D.K. Pradhan, learned counsel for the Appellant, Mr.D.R.Parida, learned Additional Standing Counsel for the Respondent No.1 and Mr.D.Nayak, learned counsel for the Respondent No.2. Perused the judgments passed by the Courts below.

3. Hearing is concluded.

4. Judgment is reserved.

(D.Dash) Judge Basu