Sepco Electric Power ... Decree vs Gmr Kamalanga Energy Ltd. ... ...
2022 Latest Caselaw 345 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   EXP No.2 Of 2021
                            (Through video conferencing mode)

             SEPCO Electric Power                      ...                  Decree
             Construction Corporation                            Holder/Claimant

                                                           Mr. J. Mehta, Advocate
                                            -versus-

             GMR Kamalanga Energy Ltd.                 ...              Judgment
                                                            Debtor/Opposite party
                                                                 Ms. P. Rath, Advocate

                         CORAM: JUSTICE ARINDAM SINHA
                                          ORDER

12.01.2022

Order No.

02. 1. Submission at the Bar is that the judgment is awaited shortly and a date be fixed in February, 2022.

2. List on 9th February, 2022.

(Arindam Sinha) Judge Prasant