Nalindra Pradhan vs Collector
2022 Latest Caselaw 1547 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C) No. 16330 of 2021



                 Nalindra Pradhan                       ....            Petitioner
                                                   Mr. Abhiram Swain, Advocate
                                            -versus-
                 Collector, Sambalpur and Others        ....      Opposite Parties
                                           Mr. S.N. Das, Addl. Standing Counsel

                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE A.K. MOHAPATRA


                                              ORDER

Order No. 25.02.2022

02. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, the present writ petition does not survive. It is disposed of as such.

(Dr. S. Muralidhar) Chief Justice

(A.K. Mohapatra) Judge S.K. Jena/P.A.