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Bijaya Kumar Sahoo And Others vs Deputy Registrar
2022 Latest Caselaw 1542 Ori

Citation : 2022 Latest Caselaw 1542 Ori
Judgement Date : 25 February, 2022

Orissa High Court
Bijaya Kumar Sahoo And Others vs Deputy Registrar on 25 February, 2022
                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C) No.36684 of 2020

               Bijaya Kumar Sahoo and others                ....        Petitioners
                                                        Mr. S.K. Samal, Advocate
                                             -versus-
               Deputy Registrar, Orissa                 ....     Opposite Party
               Administrative Tribunal, Cuttack
                                         Mr. S.N. Das, Addl. Standing Counsel

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE A. K. MOHAPATRA


                                            ORDER

Order No. 25.02.2022

02. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, the present writ petition does not survive. It is disposed of as such.

(Dr. S. Muralidhar) Chief Justice

(A. K. Mohapatra) Judge S. Behera

 
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