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The Divisional Manager vs Anusaya [email protected] Jena And Others
2022 Latest Caselaw 1505 Ori

Citation : 2022 Latest Caselaw 1505 Ori
Judgement Date : 22 February, 2022

Orissa High Court
The Divisional Manager vs Anusaya [email protected] Jena And Others on 22 February, 2022
                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     MACA No.375 of 2020

               The Divisional Manager,
               M/s.New India Assurance Co. Ltd.         ....         Appellant
                                                   Mr.Somnath Roy, Advocate


                                            -versus-


               Anusaya [email protected] Jena and others ....         Respondents
                             Mr.B.N.Rath, Advocate for Respondents 1 to 9

                           CORAM:
                           JUSTICE B. P. ROUTRAY

                                         ORDER

22.02.2022 Order No.

5. 1. Heard Mr.Roy, learned counsel for the Appellant and Mr.Rath, learned counsel for the Respondents 1 to 9.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge

CRBiswal

 
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