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Narayan Altia vs Adikanda Pradhan And Another
2022 Latest Caselaw 1426 Ori

Citation : 2022 Latest Caselaw 1426 Ori
Judgement Date : 17 February, 2022

Orissa High Court
Narayan Altia vs Adikanda Pradhan And Another on 17 February, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.191 of 2019

                  Narayan Altia                        ....         Appellant
                                              Mr. A.K. Mohanty(A), Advocate
                                          -versus-
                  Adikanda Pradhan and another         ....      Respondents


                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                             ORDER

17.02.2022 Order No.

02. 1. Learned counsel for the Appellant undertakes to file the certified copy of the trial court judgment within three weeks.

2. List this matter on 31st March, 2022.

( B.P. Routray) Judge

B.K. Barik

 
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