Sri Balunkeswar Dev vs Sanatan Majhi
2022 Latest Caselaw 1388 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                              RSA No.143 of 2009
           Sri Balunkeswar Dev                       ....       Appellant

                                      -versus-
           Sanatan Majhi                             ....     Respondent

                     CORAM:
                     MR. JUSTICE D.DASH
                                 ORDER

   Order                        16.02.2022
   No.
     05.   1.      This matter is taken up through hybrid arrangement
           (virtual/physical mode).

2. Upon hearing learned counsel for the Appellant and on going through the judgments passed by the Courts below, in order to make an endeavour for disposal of this Appeal at the stage of hearing on admission, it is directed that notice by registered post with AD to the Respondent. Steps be taken by 18.02.2022. In that even, notice be issued fixing a short returnable date.

3. List this matter on 04.03.2022.

(D.Dash) Judge Basu