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Dhanurjaya Gonda & Others vs Gunja Harijan & Others
2022 Latest Caselaw 1241 Ori

Citation : 2022 Latest Caselaw 1241 Ori
Judgement Date : 10 February, 2022

Orissa High Court
Dhanurjaya Gonda & Others vs Gunja Harijan & Others on 10 February, 2022
              IN THE HIGH COURT OF ORISSA AT CUTTACK
                         RSA No.406 of 2005
            Dhanurjaya Gonda & Others             ....          Appellants
                                            Mr. Basudev Mishra, Advocate


                                        -versus-
            Gunja Harijan & Others                 ....         Respondents
                                                              Mr.S.Mallick
                                                                 Advocate



                     CORAM:
                     MR. JUSTICE D.DASH
                                 ORDER

10.02.2022 Order No. 22 1. This matter is taken up through Hybrid Arrangement (virtual/physical mode).

2. Heard Mr.B.Mishra, learned counsel for the Appellants and Mr.S.Mishra, learned counsel for the Respondents. Gone through the judgments passed by the Courts below.

3. Hearing is concluded.

Judgment is reserved.

(D.Dash) Judge Basu

 
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