Manoj Kumar Pattanayak vs State Of Odisha And Others
2022 Latest Caselaw 1185 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WPC (OAC) No. 1514 of 2017

              Manoj Kumar Pattanayak                ....                    Petitioners

                                                             Mr. S.Das, Advocate
                                               -Versus -
              State of Odisha and others                             Opposite Parties
                                                    ....

Mr. H.K. Panigrahi, Addl. Standing Counsel

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 09.02.2022

Order No.

1. This matter is taken up through hybrid mode.

8.

2. Learned counsel for the petitioner has filed copy of judgment dated 26.02.2019 passed by learned Tribunal in O.A. No 1452(C) of 2017 and batch. It is submitted that the case of the petitioner is squarely covered by the said decision.

3. Learned State Counsel to obtain instructions in this regard.

4. List this matter in the week commencing from 21st February, 2022.

(Sashikanta Mishra) Judge

B.C. Tudu