Kameswar Majhi & Another vs Narayan Majhi
2022 Latest Caselaw 1120 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                           SA No.80 of 1993
            Kameswar Majhi & Another                 ....            Appellants
                                                   Mr.P.K. Pattnaik, Advocate


                                        -versus-
            Narayan Majhi                            ....          Respondents

                                                    Mr. P.K. Barik, Advocate
                     CORAM:
                     MR. JUSTICE D.DASH
                                 ORDER

07.02.2022 Order No.

07. 1. This matter is taken up through Hybrid Arrangement (virtual/physical mode).

2. Heard learned counsel for the Parties.

Hearing is concluded. Judgment is reserved.

3. Learned counsels for the parties submit that they would be filing the written note of submissions by the end of this week. They are permitted to do so.

(D.Dash) Judge himansu