Dr. Debasish Pradhan & Anr vs Utkal University & Ors
2022 Latest Caselaw 7589 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) No.16721 of 2010

                 Dr. Debasish Pradhan & Anr.            ....            Petitioner
                                                                Mr. S. Senapati,
                                                                      Advocate

                                            -versus-

                 Utkal University & Ors.                ....     Opposite Parties
                                                                 Mr. S. Mishra,
                                                                          ASC

                           CORAM:
                           JUSTICE BISWANATH RATH
                                            ORDER

20.12.2022 Order No.

14. 1. This matter needs hearing and may involve a judgment.

2. Bring this matter in the ready list for the month of January, 2023.

(Biswanath Rath) Judge Ayaskanta Jena