Harihar Panda vs Bhabani Charan Samantara
2022 Latest Caselaw 7556 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK
                    ARBA No.39 of 2022

        Harihar Panda                  ....       Appellant
                               Mr.Santosh Kumar Sweain, Adv.
                             -versus-
        Bhabani Charan Samantara      ....        Respondent

Mr. D.Mund,AGA

CORAM:

DR. JUSTICE S.K. PANIGRAHI

Order ORDER No. 19.12.2022

02. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. The appellant has filed this appeal challenging the

judgment of learned Sessions Judge, Ganjam, Berhampur

dated 09.09.2022 passed in Arbitration Petition No.09 of

2009 to set aside the same and other consequential reliefs.

4. In view of the above, issue notice to the sale opposite

party by Regd. Post with A.D./Speed Post. Requisites

shall be filed within three working days.

5. List this matter on 20th of January, 2023.

(Dr. S.K. Panigrahi) Judge

LB