Geda @ Janmejaya Rout vs State Of Orissa
2022 Latest Caselaw 7555 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     BLAPL No.4440 of 2022

                   Geda @ Janmejaya Rout                  ....            Petitioner
                                                           Mr. U. Barik, Advocate

                                               -versus-
                   State of Orissa                        ....          Opp. Party
                                                          Mr. P.K. Pattnaik, AGA

                                            CORAM:
                                     JUSTICE G. SATAPATHY
                                             ORDER

Order No.                                   19.12.2022

   06.        1.      This matter is taken up through Hybrid Arrangement (Virtual
              /Physical Mode).

2. Mr. U. Barik, learned counsel for the petitioner prays for some time to produce the copy of judgment in which co-accused have been acquitted in this case.

3. In view of such submission, list this matter on 03.01.2023.

( G. Satapathy) Judge Subhasmita