Orissa State Road Transport vs Nityananda Das And Others
2022 Latest Caselaw 7470 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CMAPL No.138 of 2019

             Orissa State Road Transport          ....           Petitioner
             Corporation
                                 M/s. B.K. Sahoo, Advocate and associates
                                       -versus-
             Nityananda Das and others            ....    Opposite Parties
                                                                    None

               CORAM:
               THE CHIEF JUSTICE
               JUSTICE M.S. RAMAN
                                       ORDER

15.12.2022 Order No.

04. In the main writ appeal, certified copy of the judgment was not placed on record and accordingly, no stamp report could be prepared. In the circumstances, no purpose will be served in entertaining the present application to restore such a writ appeal. The present application is accordingly dismissed.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Guin