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Anutapo Bordhan (Since Dead) & vs Smt.Gunabati Dalai (Since Dead) &
2022 Latest Caselaw 7419 Ori

Citation : 2022 Latest Caselaw 7419 Ori
Judgement Date : 14 December, 2022

Orissa High Court
Anutapo Bordhan (Since Dead) & vs Smt.Gunabati Dalai (Since Dead) & on 14 December, 2022
                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     S.A. No.32 of 1988

                  Anutapo Bordhan (Since Dead) &          ....         Appellants
                  Others


                                           -versus-
                  Smt.Gunabati Dalai (Since Dead) & ....             Respondents

Others

CORAM:

                            JUSTICE D.DASH

      Order                                   ORDER
      No.                                    14.12.2022
            13.   1.      This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard, Mr.S.K.Padhi, learned Sr.Advocate for the Appellants and Mr.P.K.Parida, learned counsel for the Respondents.

3. The hearing being concluded; judgment is reserved.

(D. Dash) Judge

Gitanjali

 
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