Jyotirmaya Panda & Another vs State Of Odisha & Another
2022 Latest Caselaw 7416 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   R.S.A. No.269 of 2022

                  Jyotirmaya Panda & Another              ....         Appellants


                                              -versus-
                  State of Odisha & Another               ....       Respondents

CORAM:

                            JUSTICE D.DASH

      Order                                   ORDER
      No.                                    14.12.2022
            02.   1.      This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard Mr.N.K. Sahu, learned counsel for the Appellants and Mr.S.Pattnaik, learned Additional Government Advocate for the Respondents.

3. The hearing being concluded; judgment is reserved.

(D. Dash) Judge

Gitanjali