Sikendra Nath Sahu vs State Of Odisha & Others
2022 Latest Caselaw 7355 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C). No.15343 of 2021

             Sikendra Nath Sahu                       ....           Petitioner
                                        Mr. Prabodha Chandra Nayak, Advocate

                                          -versus-
             State of Odisha & Others                 ....      Opposite Parties
                                                      Mr. L. Samantaray, AGA

                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE M. S. RAMAN

                                         ORDER

13.12.2022 Order No.

02. The writ petition is disposed of in terms of judgment dated 7th June, 2021 of this Court in WP(C) No. 14924 of 2020 (M/s. Harish Chandra Majhi v. State of Odisha & Others).

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge Laxmikant