M/S. Balaji Sales vs The Sales Tax Officer
2022 Latest Caselaw 7353 Ori

Citation : 2022 Latest Caselaw 7353 Ori
Judgement Date : 13 December, 2022

Orissa High Court

M/S. Balaji Sales vs The Sales Tax Officer on 13 December, 2022

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P.(C). No.846 of 2018
                 M/s. Balaji Sales                         ....            Petitioner
                                                     Mr. S.P. Mishra, Sr. Advocate
                                                            Mr. R.P. Kar, Advocate
                                             Mr. Bhabani Prasad Mohanty, Advocate

                                          -versus-
                 The Sales Tax Officer, Sambalpur-I ....       Opposite Parties
                 Circle & Another
                                         Mr. Sunil Mishra, ASC for CT & GST
                                                                 Organization

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE M. S. RAMAN

                                              ORDER

13.12.2022 Order No.

05. 1. In view of the judgment of this Court dated 1st December, 2021 in SREV No.64 of 2016 (M/s. Keshab Automobiles v. State of Odisha), which has been upheld by the Supreme Court of India by order dated 13th July, 2022 in Special Leave to Appeal (C) No.9912 of 2022 (Deputy Commissioner of Sales Tax v. M/s. Rathi Steel and Power Limited), the impugned notices and orders are hereby quashed.

2. The writ petition is, accordingly, disposed of.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge MRS/Laxmikant