Tuna Rout And Another vs State Of Orissa
2022 Latest Caselaw 7259 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      CRA No.397 of 1993

                   Tuna Rout and another                ....          Appellants
                                                        Mr. S. Panda, Advocate
                                             -versus-
                   State of Orissa                      ....          Respondent
                                                         Mr. S.S. Pradhan, AGA
                                            CORAM:
                                     JUSTICE G. SATAPATHY
                                             ORDER

Order No. 09.12.2022

07. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Hearing is concluded and Judgment is reserved.

( G. Satapathy) Judge Priyajit