M/S. Ridhi Sidhi Trade And ... vs Sanjay Kumar Singh & Another
2022 Latest Caselaw 7028 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   R.S.A. No.310 of 2019

                  M/s. Ridhi Sidhi Trade and Services ....             Appellant
                  Private Limited


                                         -versus-
                  Sanjay Kumar Singh & Another            ....      Respondents

CORAM:

                            JUSTICE D.DASH

      Order                                   ORDER
      No.                                    01.12.2022
            06.   1.      This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard learned counsel for the Appellant and learned counsel for the Respondents.

3. Hearing being concluded; Judgment is reserved.

(D. Dash) Judge Gitanjali