Gitarani Behera vs State Of Odisha & Others
2022 Latest Caselaw 4322 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                           W.P.(C) No.26519 of 2017

            Gitarani Behera                       ....            Petitioner

                                         Mr. J.K.Khuntia, Advocate



                                       -versus-
            State of Odisha & others              ....      Opposite Parties

                                        Addl. Government Advocate

                                         Mr.A.K.Mohanty(A), Advocate
                                           (for O.P.No.4)

                     CORAM:

                                  JUSTICE SASHIKANTA MISHRA
                                      ORDER

30.8.2022.

Order No.

10. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and citations, if any, within a week.

(Sashikanta Mishra) Judge

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