Dara Singh @ Rabindra Ku. Pal And vs State Of Odisha
2022 Latest Caselaw 4233 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRLA No. 525 of 2007


                  Dara Singh @ Rabindra Ku. Pal and ....            Appellants
                  Others
                                                Mr. Devashis Panda, Advocate
                                                     Mr. C.R. Sahu, Advocate

                                                -versus-
                  State of Odisha                             ...            Respondent
                                                 Mr. J. Katikia, Addl. Govt. Advocate

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE CHITTARANJAN DASH
                                               ORDER

Order No. 25.08.2022

31. 1. Hearing concluded. Judgment is reserved.

2. Learned counsel for the parties are permitted to file their written notes of submission within a week.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Jena/Secy.