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Binodini Biswal (Since Dead) By vs Prasanna Kumar Nayak & Another
2022 Latest Caselaw 3930 Ori

Citation : 2022 Latest Caselaw 3930 Ori
Judgement Date : 11 August, 2022

Orissa High Court
Binodini Biswal (Since Dead) By vs Prasanna Kumar Nayak & Another on 11 August, 2022
               IN THE HIGH COURT OF ORISSA AT CUTTACK
                             RSA No.337 of 2004
             Binodini Biswal (Since Dead) by    .... Appellants
             her LRs

                                   -versus-
             Prasanna Kumar Nayak & Another ....               Respondents

                      CORAM:
                      MR. JUSTICE D.DASH
                                   ORDER
   Order                          11.08.2022
   No.                    RSA Nos.337 and 338 of 2004
       36.   1.     This matter is taken up through hybrid arrangement

(virtual/physical mode).

2. Heard Miss.Swetlana Das, learned counsel for the Appellants and Mr.D.Mohapatra, learned counsel for the Respondents.

3. The hearing being concluded; the judgment is reserved.

(D.Dash) Judge

Basu

 
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