Bijaya Kumar Pattnaik vs State Of Odisha & Ors
2022 Latest Caselaw 3925 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                       WPC (OA) No.2604 of 2018
             Bijaya Kumar Pattnaik              ....               Petitioner
                                                     Mr.S.N. Pattanaik, Adv.
                                        -versus-
             State of Odisha & Ors.           ....              Opp. Parties
                                                       Mr. G. R. Mohapatra,
                                                                      ASC



                      CORAM:
                      DR. JUSTICE S.K. PANIGRAHI
                                  ORDER

11.08.2022 WPC(OA) Nos. 2604 of 2018, 16366 of 2019 & 17742 of Order No. 2019

06. 1.These matters are taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/Order is reserved.

4. Written note of submissions, if any be filed by the

learned counsel for the parties.

(Dr. S.K. Panigrahi) Judge

SD