Kesab Chandra Behera vs State Of Odisha & Others
2022 Latest Caselaw 3887 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                               FAO No.124 of 2011

            Kesab Chandra Behera                     ....        Appellant

                                              Mr. S.K.Das, Advocate



                                         -versus-
             State of Odisha & others              ....          Respondents
                                              Mr. B.P.Tripathy,
                                              Addl.Government Advocate

                                              Mr. K.K.Swain, Advocate
                                                            (for O.P.No.4)


                      CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                        ORDER

10.8.2022.

Order No.

36. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions within a week.

(Sashikanta Mishra) AKB Judge

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