Chandan Pradhan vs State Of Odisha & Others
2022 Latest Caselaw 3846 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.9243 of 2018

            Chandan Pradhan                         ....            Petitioner

                                                Mr. S.Mohanty,
                                                Advocate


                                        -versus-
             State of Odisha & others              ....     Opposite Parties
                                                Mr. N.K.Praharaj,
                                                Government Advocate

                      CORAM:

                                 JUSTICE SASHIKANTA MISHRA
                                       ORDER

08.8.2022.

Order No.

31. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions within a week.

                                                     (Sashikanta Mishra)
       AKB                                                  Judge