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Sarangadhar Swain And Others vs Dibakar Swain And Others
2022 Latest Caselaw 3730 Ori

Citation : 2022 Latest Caselaw 3730 Ori
Judgement Date : 5 August, 2022

Orissa High Court
Sarangadhar Swain And Others vs Dibakar Swain And Others on 5 August, 2022
                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        CMP No. 644 OF 2022
                      Sarangadhar Swain and others          ....       Petitioners
                                             Mr. Trilochan Panigrahi, Advocate
                                                 -versus-
                      Dibakar Swain and others                  ....    Opp. Parties


                             CORAM:
                            JUSTICE K.R. MOHAPATRA
                                              ORDER
     Order No.                               05.08.2022
       01.       1.        This matter is taken up through hybrid mode.

2. The Petitioners in this CMP seek to assail the judgment and order dated 18th November, 2000 and 7th December, 2000 respectively passed by learned Civil Judge (Junior Division), Kendrapara in T.S. No.156 of 1988 and for consequential relief.

3. The prayer made in this CMP is misconceived.

4. Hence, this CMP is dismissed.

(K.R. Mohapatra) Judge

ms

 
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