Shiba Dandasena vs State Of Odisha
2022 Latest Caselaw 3707 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        JCRLA No.14 of 2011

                      Shiba Dandasena                     ....           Appellant
                                                    Mr. Debashis Mishra,Advocate
                                                -versus-
                      State of Odisha                     ....         Respondent
                                                              Mr. J.Katikia, AGA

                              CORAM:
                              THE CHIEF JUSTICE
                              JUSTICE R.K.PATTANAIK
                                            ORDER

Order No. 04.08.2022

05. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

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