Principal vs Jasodhara Nanda And
2022 Latest Caselaw 3702 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.A. No. 948 of 2022

                   Principal, Kendriya
                   Vidyalaya-1, CDA, Sector-1,
                   Cuttack                          ....        Appellant
                                        Mr. Hrusikesh Tripathy, Advocate

                                     -versus-
                   Jasodhara Nanda and
                   Others                           ....      Respondents
                                                                   None

                               CORAM:
                               JUSTICE JASWANT SINGH
                               JUSTICE M.S. RAMAN

                                           ORDER (Oral)

Order No. 04.08.2022

04. 1. This matter is taken up through virtual/physical mode.

2. Learned counsel for the appellant states that a Division Bench of Kerala High Court has pronounced the judgment dated 03.08.2022 on the identical issue, and therefore prays for time to produce the same as the same may have bearing on the adjudication of the present appeal as well.

3. List on 11.08.2022.

(Jaswant Singh) Judge

(M. S. Raman) Judge Basudev 4th August, 2022 Cuttack