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Satya Shankar Panda vs Tanya Mishra
2022 Latest Caselaw 2311 Ori

Citation : 2022 Latest Caselaw 2311 Ori
Judgement Date : 20 April, 2022

Orissa High Court
Satya Shankar Panda vs Tanya Mishra on 20 April, 2022
                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MATA No.70 of 2022

              Satya Shankar Panda                           ....          Appellant
                                                      Mr. S.R. Patanaik, Advocate
                                           -versus-
              Tanya Mishra                                  ....       Respondent

                                               Mr. Arijeett Mishra, Advocate

                                          CORAM:
                                      JUSTICE C.R. DASH
                                     JUSTICE M.S.SAHOO
                                          ORDER

Order No. 20.04.2022

01. 1. This matter is taken up by hybrid (virtual/physical) mode.

2. Certified copy of the impugned judgment shall be filed by Friday (22.04.2022) as undertaken by the learned counsel for the appellant.

3. Office to verify and proceeding accordingly.

4. Mr. Arijeet Mishra, learned counsel submits that he has filed vakalatnama to appear on behalf of the respondent. His name be reflected as counsel for the respondent during subsequent listing of the case.

(C.R. Dash) Judge

(M.S. Sahoo) Judge

RRJena/Gs

 
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