Madhaba Chandra Jena vs State Of Odisha And Others
2022 Latest Caselaw 2294 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C). No. 9667 of 2022

               Madhaba Chandra Jena                        ....          Petitioner
                                              Mr. Purusottam Chuli, Advocate
                                          -versus-
               State of Odisha and others              .... Opposite Parties
                                                      Mr. P.K. Muduli, AGA

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE R. K. PATTANAIK

                                            ORDER

Order No. 19.04.2022

01. 1. This matter is taken up by a separate notice.

2. Judgment is reserved along with W.P.(C).No.13666 of 2020.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge S. Behera