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Jaycee Housing Pvt. Ltd. And ... vs District Judge
2022 Latest Caselaw 2218 Ori

Citation : 2022 Latest Caselaw 2218 Ori
Judgement Date : 12 April, 2022

Orissa High Court
Jaycee Housing Pvt. Ltd. And ... vs District Judge on 12 April, 2022
                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C). No. 31945 of 2021

              Jaycee Housing Pvt. Ltd. and others          ....         Petitioners
                                                         Mr. Avijit Pal, Advocate
                                         -versus-
              District Judge, Khurda and others          .... Opposite Parties
                                                          Mr. P.K. Parhi, ASGI
                                  Mr. P.K. Muduli, Addl. Government Advocate

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE R. K. PATTANAIK


                                            ORDER

Order No. 12.04.2022

02. 1. This matter is taken up by a separate notice.

2. In view of the submission made by learned counsel for the Petitioners, the present writ petition is also dismissed in terms of the Judgment dated 8th April 2022, passed by this Court in W.P.(C) No.3523 of 2022 and batch.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge S. Behera

 
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