New India Assurance Company Ltd vs Laxman Kisku And Another
2022 Latest Caselaw 2191 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       MACA No.723 of 2020
                  New India Assurance Company Ltd.             ....           Appellant
                                                        Mr. Subrat Satpathy, Advocate
                                                   -versus-
                  Laxman Kisku and Another                     ....        Respondents
                                  Mr. Jitendra Mohanty, counsel for Respondent No.1

                                CORAM:
                                SHRI JUSTICE B. P. ROUTRAY
                                               ORDER

11.4.2022 Order No. I.A. No.1243 of 2020

03. 1. Since the certified copy of the impugned judgment is filed in connected MACA No.722 of 2020, filing of the same in the present appeal is dispensed with.

2. The I.A. is disposed of.

I.A. No.1293 of 2020

04. 3. The I.A. is disposed of in view of office note that there is no delay.

MACA No.723 of 2020

05. 4. List the matter on 9th May, 2022.

( B.P. Routray) Judge M.K.Panda