Sunita Padhi vs Orissa High Court And Others
2022 Latest Caselaw 2132 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P.(C) No. 8898 of 2018



              Sunita Padhi                                ....             Petitioner
                                                                          In person
                                         -versus-
              Orissa High Court and Others          ....     Opposite Parties
                                Mr. P.K. Muduli, Addl. Government Advocate


              CORAM:
              THE CHIEF JUSTICE
              JUSTICE A.K. MOHAPATRA


                                           ORDER

Order No. 06.04.2022

15. 1. Judgment is delivered in Court today separately.

2. Given the sensitivity of the issues involved and respecting the privacy of the individuals concerned, it is directed that this judgment be not uploaded or made reportable. Nevertheless, it will be open to the parties to apply for and obtain a certified copy of the judgment.

(Dr. S. Muralidhar) Chief Justice

(A.K. Mohapatra) Judge M. Panda