Sri Shanti Ranjan Panigrahi vs Shri Nalini Kanta Panda And ...
2021 Latest Caselaw 12307 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.1420 of 2016

                  Sri Shanti Ranjan Panigrahi                ....           Appellant
                                                           Mr. P.K. Parhi, Advocate
                                             -versus-
                  Shri Nalini Kanta Panda and another    ....       Respondents
                                      Mr. S. Roy, Advocate for Respondent No.2

                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                             ORDER

30.11.2021 Order No.

04. 1. Mr. P.K. Parhi, learned counsel for the Appellant submits that he has already paid the deficit court fee on 15.11.2021.

2. Office id directed to verify the same and proceed.

3. A copy of the appeal memo along with impugned judgment be served on Mr. S. Roy, learned counsel for the Respondent No.2 by tomorrow.

4. List this matter on 17th December, 2021.

( B.P. Routray) Judge

B.K. Barik