Branch Manager vs Sushama Swain And Others
2021 Latest Caselaw 12290 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           MACA No.538 of 2019
                    Branch Manager, Cholamandalam MS
                    General Insurance Company Ltd.             ....           Appellant
                                                      Mr. Adam Ali Khan, Advocate
                                                 -versus-
                    Sushama Swain and Others                   ....        Respondents
                                       Mr. B.N. Rath, counsel for Respondent Nos.1-3

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                               ORDER

30.11.2021 Order No.

I.A. No.1258 of 2019

06. 1. Considering the grounds mentioned in the application and upon hearing both parties, the delay in filing the appeal is condoned.

2. The I.A. is disposed of.

MACA No.538 of 2019

07. 3. The copy of the appeal memo along with impugned judgment be served on Mr. B.N. Rath, learned counsel appearing for Respondent Nos.1-3 within two days.

4. List this matter for hearing under Order XLI, Rule-11, C.P.C. on 7th January, 2022.

( B.P. Routray) Judge M.K.Panda