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MACA/566/2020
2021 Latest Caselaw 12212 Ori

Citation : 2021 Latest Caselaw 12212 Ori
Judgement Date : 26 November, 2021

Orissa High Court
MACA/566/2020 on 26 November, 2021
                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  MACA No.566 of 2020

                 MACA Nos.566, 567, 730 and 731 of 2020
                 Jyotirmaya Prasad Jena            (in MACA No.566 of 2020)
                 Premalata Jena                    (in MACA No.567 of 2020)
                 The Divisional Manager,
                 M/s. Oriental Insurance Co. Ltd. (in MACA No.730 of 2020)
                 The Divisional Manager,
                 M/s. Oriental Insurance Co. Ltd. (in MACA No.731 of 2020)
                                                        ....       Appellants
                     Mr. B.K. Sahoo, Advocate in MACA No.566 & 567 of 2020
                 Mr. Somanath Roy, Advocate in MACA Nos.730 & 731 of 2020
                                             -versus-
                 Dibakar Pradhan & Anr.      (in MACA Nos.566 & 567 of 2020)
                 Premalata Jena and Ors.                (in MACA No.730 of 2020)
                 Jyotirmaya Prasad Jena & Ors.          (in MACA No.731 of 2020)
                                                             ....     Respondents
                               Mr. Somanath Roy, counsel for Respondent No.2
                                           in MACA Nos.566 & 567 of 2020
                                 Mr. B.K. Sahoo, counsel for Respondent No.2
                                            in MACA Nos.730 & 731 of 2020
                               Mr. A.K. Pradhan, counsel for Respondent No.3
                                                   in MACA No.730 of 2020

                           CORAM:
                           SHRI JUSTICE B. P. ROUTRAY
                                           ORDER

26.11.2021 Order No.

11. 1. Copy of the appeal memos in MACA Nos.566, 567 and 731 of 2020 along with impugned judgment be served on Mr. A.K. Pradhan, learned counsel who is appearing for the owner - Respondent.

2. Mr. Pradhan also submits that he has already entered appearance in MACA Nos.566 and 567 of 2020 and has instructions to appear in MACA No.731 of 2020. His name be reflected in the brief as well as in the cause list in respect of those appeals.

3. List these matters on 30th November, 2021.

( B.P. Routray) Judge M.K.Panda

 
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