Ramesh Chandra Panda & Another vs State Of Odisha (Vig)
2021 Latest Caselaw 12182 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLREV No. 692 of 2018

                 Ramesh Chandra Panda & Another ....             Petitioners
                                           Mr. M.K. Mohapatro, Advocate
                                  On behalf of Mr. R.K. Acharya, Advocate

                                              Versus
                 State of Odisha (Vig)                   ....          Opposite Party
                                                         Mr. Sangram Das. S.C.
                                                       For Vigilance Department

                           CORAM:
                           JUSTICE SAVITRI RATHO

                                            ORDER

Order No.                                  25.11.2021

   08.      1.        This matter is taken up through hybrid mode.

2. Heard Mr. M.K. Mohapatro, learned counsel on behalf of Mr. R.K. Acharya, learned counsel for the petitioners and Mr. Sangram Das, learned Standing Counsel for the Vigilance Department.

3. Hearing is concluded and Judgment is reserved.

4. Learned counsel for the parties is directed to file the written note of submissions along with citations by 02.12.2021.

.........................

(Savitri Ratho) Judge Sukanta