Prasad Iswar Rao vs State Of Odisha
2021 Latest Caselaw 12108 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  Criminal Appeal No.202 of 2001


            Prasad Iswar Rao                           ....             Appellant
                                                    Mr. D.P. Dhal, Sr. Advocate
                                        -versus-
            State of Odisha                            ....          Respondent
                                                        Ms. S. Pattanaik, A.G.A


                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE A.K. MOHAPATRA

                                        ORDER

Order No. 23.11.2021

09. Hearing concluded. Judgment reserved.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu