M/S. Raghul Construction vs Ntpc Limited And Another
2021 Latest Caselaw 12105 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 ARBA No.9 of 2021
                                (Through hybrid mode)

            M/s. Raghul Construction                 ....           Appellant

                                                     Mr. S.S.Padhy, Advocate
                                         -versus-

            NTPC Limited and another                 ....         Respondents



                       CORAM: JUSTICE ARINDAM SINHA
                                         ORDER

23.11.2021 Order No.

1. 1. Mr. Padhy, learned advocate appears on behalf of appellant and submits, his client has preferred appeal against judgment dated 24th January, 2020 by which the award was set aside. He prays for direction to issue notice.

2. Let notice of appeal be issued to respondents. Appellant will put in requisites for service by speed post with AD. Service affidavit is to be filed.

3. List on 4th January, 2022.

(Arindam Sinha) Judge RKS