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In W.P.(C) No.13092/2019 vs Unknown
2021 Latest Caselaw 11919 Ori

Citation : 2021 Latest Caselaw 11919 Ori
Judgement Date : 18 November, 2021

Orissa High Court
In W.P.(C) No.13092/2019 vs Unknown on 18 November, 2021
                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   WP(C) NO.13092 OF 2019
                                             With
                                   W.P.(C) NO.13826 OF 2019

            In W.P.(C) No.13092/2019
                                                       ....              Petitioners
            Dillip Kumar Rout & ors.
                                                              Mr.B.Routray, Sr. Adv.

                                           -versus-

            State of Odisha & ors.                     ....             Opp.Parties

                                              Mr.D.R.Mohapatra, SC for S & ME Dept.
                                                     Mr.D.Mohapatra, Adv. for O.P.3
            In W.P.(C) No.13826/2019
                                                       ....                Petitioner
            Pitabas Sahoo
                                                                 Mr.R.P.Dalei, Adv.

                                           -versus-

            State of Odisha & ors.                     ....             Opp.Parties

                                              Mr.D.R.Mohapatra, SC for S & ME Dept.
                                                     Mr.D.Mohapatra, Adv. for O.P.4

                         CORAM:
                         JUSTICE C.R.DASH
                         JUSTICE BISWANATH RATH

                                          ORDER

Order No. 18.11.2021

5. 1. A copy of the judgment relied on by Mr.B.Routray, learned senior counsel be served on Mr.D.Mohapatra, learned counsel for the University by tomorrow.

3. List this matter two weeks after.

(C.R.Dash) Judge

(Biswanath Rath) Judge M.K.Rout

 
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